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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 5 in Assam Rifles Act, 1941

5. [ Classes and rank:- [Substituted by Act 34 of 1951, Section 3 for the former section.]

(1)There may be all or any of the classes of riflemen specified in the table hereunder, namely :-TABLE
Combatants Non-combatants
1.Subadars-Major. 1.Hospital attendants.
2.Subadars. 2.Cooks.
3.Jemadars and Transprt Jemadars. 3.Water-carriers.
4.Havildars-Major. 4.Cart-men.
5.Havildars and Defadars. 5.Range-warders.
6.Nalbands. 6.Barbers.
7.Naiks. 7. Washer men.
8. Lance Naiks. 8.Sweepers.
9.Buglers, riflemen and mule drivers.  
and such grades in each class as the Central Government may from time to time direct.
(2)The persons specified in column 1 of the table in sub-section (1) shall take rank in the order mentioned in that column.]