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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)Meetings of the board shall be held at the premises of the society, the address of which is registered under section 37 or at' any other place within the area of operations of the society, to which all the members of the board shall have access.