Section 1 in U.P. Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014
1. Short title and commencement.
(1)These regulations may be called the Uttar Pradesh Pravidhik Shiksha Institution Receiving Grand-in-Aid from the Government (Third Amendment) Regulation, 2014(2)They shall come into force with effect from date of their publication in the Gazette.
