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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)The structural design of foundation, elements made by masonry, timbers plain concrete, reinforced concrete, pre-stressed concrete and structural steel shall be carried out in accordance with the prevailing I.S code of practice taking into consideration the seismic load required to be taken for this region.