Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(1)(b) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007 (b)adequate number of maps prepared showing the area of activity or area of supply as specified in the licence;