Section 36(VII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016
(VII)If a candidate arrives late for counselling and seats get allotted to subsequent rank holders, he/she will have no right over the seats allotted to lower rank holders and failure to report in time on the date fixed for counselling can result in a candidate forfeiting his/her chance for admission.
