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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(d) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(d)Community-wise Merit Lists. - There shall be separate Community-wise merit lists for the scheduled castes. Scheduled tribes and Back-ward classes Communities, both as State-wide and Region-wise; and