Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Nagaland - Subsection Section 3(7) in The Global Open University (Nagaland) Act, 2006 (7)The University may further institute its own colleges and also affiliate any other college of institution in accordance with the procedure enshrined in regulations.
