Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(3) in The Chennai Corporation Servants Conduct Bye-Laws (3)If any question arises whether a security or investment Is of the nature referred to in clause (1) or clause (2), the decision of the Commissioner thereon shall be final.
