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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973

(a)the provisions of the principal Act and the rules made thereunder shall apply to and in relation to the State of Jammu and Kashmir* as they apply to and in relation to any other State;