Union of India - Act
The Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973
UNION OF INDIA
India
India
The Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973
Act 02 of 1973
- Published in Gazette of India on 13 March 1973
- Not commenced
- [This is the version of this document from 13 March 1973.]
- [Note: The original publication document is not available and this content could not be verified.]
An Act to provide for the extension of the Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 to the State of Jammu and Kashmir*. BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:-(1)This Act may be called the Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973. (2) It shall come into force at once. (a)the provisions of the principal Act and the rules made thereunder shall apply to and in relation to the State of Jammu and Kashmir* as they apply to and in relation to any other State; (b)clause (d) of section 2 of the principal Act shall be omitted.