Central Administrative Tribunal - Mumbai
A Upadhyay vs M/O Defence on 16 October, 2019
t OANos.605 & TI7 of 2013, 64, 65, 66, 116,
122 of 2014, HSO/201S, 762, 772, P74, 76S, FES, FES/AO16
CENTRAL ADMINISTRATIVE TRIBUNAL,
MUMBAL BENCH, MUMBAI
ORIGINAL APPLICATION Nos.605 & 717 of 2013.
64. 65, 66.116, 122 of 2014. 659/2015°
762,772. 774, 765, 783. 784 of 2016,
Dated this Wednesday, the 16" day of Octeber, 2019
Cc ORAM: RUVILPAYRUAMAR, MEMBER (A)
ts
isa
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R.N.SINGH, MEMBER (3}
OA No.605/2013
Dinesh H. Prasad, Age 36 years,
Working as HS&-IL, Personal No 4687,
Ordnance Factory, Anibernath,
residing at H Type-80/1, Ordnance Estate,
Ambernath (West) Pin 421 502.
Vilaykumer Amarnath Jaiswar, Age 32 years,
Working as HSK-H, Personal No.4689,
Ordnance Factory, Ambernath,
residing at Flat No.004, Mari Goid-D, Kailash Nagar,
Vadavali Section, Ambernath (East) Pin 421 502.
Prahalad R. Chauhan, Age 31 years,
Working as HSK-I, Personal No.4793,
Ordnance Factory, Ambernath,
residing at Room No.22024 , indira Colony,
Bebind Bethal Church, Gautam Nagar,
Amberath (West) Pin 421 302.
Shr Neushal Moideen, Age 32 years,
wr
Working as HSK-T, Personal No.4772,
Ordnance Factory, Ambernath,
residing af Benedict Apartments, Plat No.' A,
Opp. Panvelker Gardens, 8.V.P. Road, Woollen Chawl,
Ambernath (West) Pin 421 502.
Shri Nitin Pandarang Bhar, Age 35 yest,
Working as HSK-H, Personal No.469
Ordnance Factory, Ambemath,
residing at Flat No.202, B-Wing, Krish Apartment,
Near Ram Mandi, BE hojgaon,
Ambernath (West) Pin 421 S02. ~ Applicants.
Versus
Union of Incha, through the Chairman.
(Ordrance F Factory Board, Avudh Bhavan,
Liha, Shak ot Ponder Base Road,
s
Wns:
td
Ny
oa
at
o
od
2 OdANos.605 & FLY of 2013, Ge 4.65, , 68, 116,
122 of Ti 4, G8O/00145, 762, 772, P74, 765, FRG 784 POG
Kolkata -- 700 O01.
The General Manager, Ordnance Factory,
Ambernath Pim Code 421 302,
OA No.7 2013
Anilhumar M. Shikeria (Age 33 rs}, Turner
(Highly Skilled Gr. 19, Machine Tool Prototype Factory,
Ambernath West, Dist : Thane, Pin 421 502.
Rio ¢ HLNo. 348, Defence Colony, Near Ayappa Temple,
Ambarnath West 421 502.
Ramkeval R.Pal (Age 41 yre.} Machinist Master
Craftsman, Machine Tool Prototype Factory,
Armbarnath West, Dist. Thane Pin 421 362. R'o H.No. 108,
Mahatma Phule Nagar, Ambarnath West 421 S02.
Mid. Mobarak Karim (Age : 32 yrs),
Machinist (Highly Skilled Gr. D, Machine Tool Prototyne
Factory, Ambernath West, Dist. Thane, Pin 421 502.
R'o New Type IN-18/2 Quarter, Ordnance Estate,
Ambarnath West 421 302,
Yogesh G. Gaikar, (Age 31 yrs}, Machinist
. (High v Slalled Gr. [[} Machine Tool Prototype Factory,
Arabarnath West Dist. Thane Pin 421 S02.
Rio At Madh, Post Ambaje, Tal Shahapur,
Ambarnath West 421 $02.
Neeraj Singh Intiraject Singh Ranas (Age 43 yrs}
Upper Division Cler' Machine Tool Prototype Faet
Ambarnath West, Dist Thane, Pin 421 502,
Rp Fist No.401, 4° Floor, B Win 2, Shanti Sadar
Majiwada Thane West,
Srinivasan Vi Mudalivar, {Age 29 yrs}
Turmer CHighly Skilled Gr. By Machine Tool Prototype
Factory, Ambarnath (W), Dist. Thane, Fin 421 $02,
"Ree G-20, Ordnance Factory Estate, Ambemath (W)
"Pim s2i S02. - Applicants
Versus
The Union of India, Through the Secretary,
Dept of Defence Production, Ministry of Defence,
DEG PO, Wee Delhi 110 O14,
The Director General, Ordnance Factories Board,
AY nds Bhawan, H-A Shaheed Khudiram Bose Read,
Ralkate 700 G01,
~ Respondents.
us
The Genera! Manager, Machine Tool Prototype Factory,
Ordnance Estate, Ambernath West 421 502.-Respondents
. OA No.bd/2014
Kambie Santosh Mohan, Aged about 32 years,
R'o MD Kamble Chaw!, Near Nanekar Flour Mill, Pimpri Gaon,
Pune 411 017, Emploved in Ammunition Factory, Khadki,
Pane 411 003. ~ Applicant
Versus
1, . Union of India, Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi 110 Q11.
2. The Chairman, Ordnance Factory Board,
10-A, S.K. Bose Road, Kolkata 700 001,
3. The Senior General Manager, Ammunition Factory,
Rhadki, Pune 411 003. 7 - Respondents
OA No.65/2014
Mrs. Surekhe Nitin Sonawane, Age about 35 years,
Rio Sarvey No. 14/1, Shivnery Colony, Dwarka Building,
Flat No.6, 3% Floor, Pimple Gaurave, Pune 411 061,
Employed in Ammunition Factory, Khadki,
Pane 411 003. ~Applicant
Versus
1, Union of Incdis, Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi 110 O11.
2, The Chairman, Ordnance Factory Board,
10-4, S.A Bose Road, Solkata 700 001.
3. The Senior General Manager, Ammunition Factory,
Khadki Pune 411 003, ~ Respondents
OA Na.66/2014
Sonawane Wyay Arvind, Aged about 33 years,
Survey No.i3, Room No.52), Thee Wasti, Kalubamagar,
Chandanagar, Pune 411 G14. Ernployed in Ammunition Factory
Khadki, Pune 411 003, - Applicant
Versus
i. Union of India, Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi 110 O11.
2, The Chairman, Ordnance Factory Board,
10-A, S-A Base Road, Kolkata 700 001.
3. The Senior General Manager, Ammunition Factory,
Bhadki, Pune 411 003. - Respondents
OA No.689/2015
I. Samaresh Kumar Nayak
(Son of Shri Ashok Kumar Nayak). Aged 32 yrs.
Employed as Chemical Plant Worker (Hig "aly 5 Skilled
Grade ID, High Explosives Factory, Khadki,
Pune $11 003. (R/at 24/8, Type "H' Quarter,
Range Hulls Estate, Pune 411 020,
2. Amit Kumar Arya, (Son of Shri Upendra Prasad),
Age 28 ve employed as Chemical Plant Worker
(Highly Skilled Gr 11}, High Explosives Factory, Khadki,
Pune 411 003. (Rlat 30/7, Type 'H! Quarter, .
Range Hills Estate, Pune 411 620, - Applicants
Versus
i, The Union of India, Through the Secretary,
Ministry of Defence Production, South Block,
ew Delhi 110 O11.
2. The Chairman, Ordnance Factory Board,
mo 10-4, Saheed Khudiram Bose Road, Kolkata 7000601:
3. The General Manager, High Explosives Factory,
Khadki, Pane 411003.
4. The Secretary, Institution of Me cha nical Engineers (india)
Hors. Hasmukh Bhavan, LM.B. Behind CIDCO Office
Plot No.24, Sector 24, Kharghar,
Navi Mumbai 410 210, ~ Respondents
OA No.762/2016
Abhishek Upadhyay S/o Parasuram Upadhyay
Residing at Door No.18/22, Range Hilt Estate,
hadi, Pune 411 020. ~Applicant
Versus .
i. 'The Union of India, Through the gecretary,
tw
tad
Ministry of Defenee Production, South Block,
-
Mew Delhi TiGore,
The Chairman, Crdnance Fa actory Board,
IDA, Seheed & tadiram Bose Road, Rolkata 70G 001,
The Senior General Manager, Ammunition Bactor\
Abadki. Pane 417 003.
ae
hits
$ OA Nes, 605 & TUF of 2015, 64, 65, 66, 118,
igkeot 2014, HSYV20TS, 763, 772, T74, 765, 783, F84l2016
4. The Principal Director, Ordnance Factory Institute of
Learning, Ambernath 421 502
. The Director General All India Council for Technical
Education East Plaza, Indira Gandhi Sports Complex,
LP. Estate, New Delhi 116 G03.
tas
6. The Secretary, Institution of Mechanical Engineer (India)
Hasrnukh Bhavan, Behind CIDCO Office,
Near Hiranandani Park, Kharghar,
Navi Mumbai 412 21). ~ Respondents
OA Na7 72/2016
Rakesh C. Naidu, Aged about 28 years, R/a: E/7, Shiv Basav
Nagar, Shiv Mandir Road, Ambarnath (E) 421 501. - Applicant
Versus
1. . The Union of India Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi [10 O11.
2. The Chairman, Ordnance Factory Board,
10-A, Saheed Khudiram Bose Road, Relkata-700 001.
3. The General Manager, Ordnance Factory,
Arharnath 421 502. x ne
4, The Director General All India Council for Technical
Education East Plaza, Indira Gandhi Sports Complex,
LP, Estate, New Delhi 110 602.
5. The Secretary, Institution of Mechanical Engineer (india),
Hasmukh Bhavan, Behind CIDCO oMcs,
Mear Hiranandani Park, Kharghar,
Navi Mambat 410 210, ~ Respondents
OA No T742016
Bais Eyishnakant Laxman, Aged about 28 years,
Riat Surve ey No.67/1B/3/ 1/70, Dhanart Road,
Near Viman Building, Bhairav Nagar, Ds ghi Camp,
Pune 411 O15, ~ Applicant
Versus
1. The Union of India Through the Secretary,
Ministry of Defence Production, South Block,
New Desthi 110011.
2 The Chairman, Ordnance Factory Board,
LO-A, Saheed Rhudiram Bose Road, Ralkata 701} 001.
§ AWos.608 & 7
2 of 2014, SS5018. 762, 7
tad
The Senior General Manager, Aramunition Factory,
Khadki, Pune 411.005.
4. The Principal Director, Ordnance Factory,
Institute of Leaming, Ambernath 421 502,
The Director General, All India Council for Technical
Education East Plaza, Indira Gandhi Sports Complex,
IP Estate, New Delhi 110002.
iss
6. 'The Secretary, The Secretary, Instinition of Mechanical
Engineer (India), Hasmukh Bhavan, Behind CIDCO
Office, Near Hiranandani Park, Kharghar, '
Navi Mumbai 410210, ~ Respondents
OA No. 7652016
Deepak Sharma, Aged about 30 yrs
Son of Rajendra Prasad Sharma, R fat Door Nal i/1 i,
Range Hulls Estate, Khadki, Pune at O20. - Applicant
Versus
L, The Union of India, Through the Seeret
Ministry of Defence Production, South Bike
New Delhi 110 O11,
seve - Metin : }
2. The ye (Chairman, Ordnar nee ¢ Fact tory y Board,
10-A, Saheed Khudiram Bose Road, Kolkata 700 001,
3. The Senior General Manager, Amununition Faetrry,
Khadki, Pune 411 003.
4. The Principal Director, Ordnance Factory,
institute of Learning, Anbbemath 421 302,
3. The Director General All India Council for Technical
Education East Plaza, Indica Gandhi Sports Complex,
LF Estate, New Delhi 110 002
6. The Seeretary, Institution of Mechanical Engineer (India),
Hasmukh Bhavar, Bebind CI DCO Omice,
Near Hiranandani Park, Khar aha
Novi Mumbai 410710. ~ Respondents
OA No. 7838/2016
'Tajas Sadunand Jadhey, S'o Sadanand Dharmarai Jadhey,
Residing at 2/10, Sant Tukaram Nagar, Pimeri,
Pune 411 018. - Appheant
att
7 GA Nos.605 & 71? of 2015, 64,55, 66, 124,
Tie af ZOL4, GSOOTS, 762, 772, TP4, 265, 783, 7842018
. Versas
k. The Union of India, Through the Secretary,
Ministry of Defence Production, South Block
New Delhi 110 011.
ra
The Chairman, Ordnance Factory Board,
LGA, Saheed Khudiram Bose Road, Kolk cata 700 O01,
3. The General Manager, Ordnance Factory,
Dehu Road, Pune 412 101.
4. The Secretary, Institution of Mechanical Engineer (India),
Hasrnukch Bhavan, Behind CIDCO Office,
Near Hiranandani Park, Kharghar, Navi Murmbai 410210.
S. T he Director, All India Council for Technical Education
7° Floor, Chandra Lok Building Janpath,
New Delhi 110 001. - Respondents
OA No. 7844/2016
Abhijit Ravindra Pawar So Ravindra Baburac Pawar,
Residing at 72/8, Type I, Ordnance Factory Estate,
Oehu Road, Pune 411 G20. ~ Applicant
Versus
lL. The Union of Indis, Through the Secretary,
- Ministry of Defence Production, South Block,
New Delhi 116 G11.
2. The Chairman, Ordnance Factory Board, |
10-A, Saheed Ehudiram Bose Road, Kolkata 700 001,
3. he General Manager, Ordnance Factory, Dehn Road,
Pee 412? TOL,
4, The Secretary, Institution of Mechanical Enginger (india),
Hasmukh Bhavan, Behind CIDCO Oce,
Wear Hiranandani! Park, Kharghar, Navi wfumbai 4] O2 10.
3, The Director, AN India Council for Techrucal Education
7* Floor, Chandra Lok Building Janpath,
New Delhi 110 001.
6. The Princical Director, Ordnance Factory,
fnstinnte of Learning, Ambernath 421 302. ~ Respondents
OA Na. di6/2014
Mada ane Samiran Sakharam, Aged about 30 years,
oA & P-Nolawadi, Tal. Haveli, Dist. Pune, Pin 412 207
working as DWD (Semi Skilled} Ammunition F actary, .
§ OA Nos, 68 & FL? of 2013, 64, 65, 65, 116,
122 of 2014, G59/2015, 762, 772, 774, 765, 783, TRAIOIG
Khadki, Pane 411 003. ~ Applicant
Versus
i. The Union of India, 'Through the Secretary,
Ministry of Defiance Production, South Black,
New Dethi iO-O31,
z. The Chairman, Ordnance Factory Board,
1Q-A, Saheed Khadiram Rose Road; Kolkata 700 $01.
3. The Senior General Manager, Ammunition Factory,
Khadki, Pune 444-602. ~ Respondents
OA No. 2222014
Rajesh Shridhar Bandkar, Aged sbout 31 yea .
Rio # 9, A Type, Range Hills Esta ate, Rehadki Pone 41 G26
working as Turner Semi Skilled, Ammunition Factory,
Khadki, Pane 411 603, - Applicant
Versus
i, Union of India Through the HOUTETALY,
Ministry of Defence Production, South Bioek,
Mew Delhi 110 G1.
ZB Yhe Chainnan, Ordnance Faotory Board, 16-A,
S.B Bose Road, Kolkata 700 6G.
3. The Senior General. Mansger, Animunition Factory,
Khadkl, Pore 417 009. = Respondents
Appearances:
Shri S. ViMarne, learned counsel for the anolicart in OA Ne6Os/2013
Shri Pd Prasadrac,. learned counsel foe the applicants in OA Nos.64,
63, 86, 116 and 123 of 2014, 6389/2014, 783, P?2, TIS, T8S, 783 and 7M af
Sari SLAs, a By ceunsel. for Shri. S.B Saxena. learned
Shri RB Shetty, learned Bourse! for the @ respondents in OA Nos.608 &
TEP of 2013; 64, 65,66, U6 end To Of2Oid, 772 & 783 of I0i6
Shri A.M Ssthaa, leased cosmedd fie-the respondents in OA Nog Je?
shirt DA Dabs leamed counsel. for the respondents in OA Nos. 762,
POR, T72, TTA, FSS & P84 af 2015, 64, 65, 86, He && 123 OF s0td,
respondents in OA
AS ei SSSR ESSE UU St se sae c od gaessanaeanewbadar cies celine Lh
A ROAE REIT A a Oe
5 Cee
(22 of 2014, G39/261 8, FG2, TPs
COMAION ORAL ORDER
Per: Rvuaykamay Member (A} These applications have been filed under Section 12 of the Administrative ben ate Beas 445 ated w Fo ny yt Trigouméeils Act, 1985 seeking the Following "8ia}. This Hon'ble Tribunal may graciously be pleased to call for the records of the case from the Respondents and afer examining the same, quash and set aside the impugned letters dated 11.12.2012 and 11.01.2013 with all consequential benefits. . Sib). This Hon'ble Tribunal may further be pleased ta direct the respondents to forthwith declare the reanit of Limited Departmental Commpetitive Examination convene by notification dated OF.08.2011 and if the applicants are selected, direct the respondents to promote them to the post of Chargeman-Tech wel [S12.2007 with all consequential benefits, including backwages.
& ac). Cost of the application be provided for.
&.d}. Any other and further order as this Tribunal deems fit in the nature and circumstance nt the case be passed."
respect of ali the casas.
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cu Qh ot a 5 OS Uh et cs ao & = 5 43 i o oa ieee ee w ;
cH 4 is ' od oy 2 Et es ao i i . % ved a 4 es Ee + y 43 t C} : ' Y ted vee ved ra a) ae be + od ® g5 tr} @ wv co ; . 4 i : 2 ' x im ts iv me "tee 5 8 = 9 & pt 4 ard cat t * ' ra Pa ee +.
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' et > txt C$ tet re che eo (G i orf Be + -
07TL? af 2013, 64, 63, 66, 116, een a9, TI 765, TES, T8V2O 16
2. In the Ordnance Factories Group C Supervisery and Non-Gazetted Cadre (Recruitment _and. conditions of Service} Rules, 1989 in the schedule-
{}. Against the post of Chargeman Gr. (Technical) under column & for the existing entry, the following shall be substituted namely:
The following will be the Educational Qualification for Direct Recruitment in different trades/discipline:
a} Mechanical Must possess three years =~ diploma or equivalent qualification certificate In the respective fleld duly affitiated by AICTE."
Ree SS anaes that 3 arenes a rae therefore contends that in accordance with aS ee = ke hy ke ~ y " be ~ Fo othe rubles of the gaid -LOC BExsamination + x te a conducted in different years by the a * ~ Li we wee Fos oe os BAe wae PS respondents. He also refers to the fPulings the matter in Institution of Ma chanical Engineers {India} Through its Chaixman Vs. State of Punjab and others, reported in 2019 SCc Online 8 1023, on apreal filed 2 see aniant cern 12 GA Nos.605 & 717 of 2013, 64, 65, 66, 116, 79 : ?
z x :
AS Ta ° 3 TSS Coes :
122 of 2014, 49G/2015, 762, 772, 774, 765, 783, TELA ; ix arent Te ty - :
against the decision cof the Hon'ble Hick < ; . y . we i Sourt of Punjab and Haryana in the case of
3 * he a i & petitioner who had obteined a Membership
-- he cc a a - oA a » i Certificate from the IME Mumb and claimed i ' i ' LUS @QUlValence on par with a Pegres in i S i .
Py a 3 te. T ~ ot wie :
Engineering. The Honthie Asex Court Carma toa. de Ye me i 24 emt an ant la pecthioan we EEO LOE ES ERE | PRO ULELCanior ana ALTSOL LOY \ ' et ; Ainiaeresy 2 gps 3 - --
Lasued SY the Ministry of HRD and recorded ' 3 5 :
"29, Consequently, neither ean the appellant claim, a8 4 matter of right to be entitled to confer any degree nor can it claim that Certificate awarded by it must be reckoned to be equivalent to a Degree in Mechanical Engineering.
$0. The High Courtl was, therefore, right in observing:~ ".,, ... the Institute of Mechanical Engineers (India), Miunrbai is a registered Society and is thua a Technical Institution and is required to obtain approval from AICTE in-respect of its courses in technical subjects, The membership of suck institute cannot be treated as equivalent to.a degree, as the candidate qualitied fram such institute cannot be said to be at par with th members of Institution of Engineers established under the Stamnte. (para 208) rion vee vee oe Phere Is ne decument produced or ileged that Respondent Nod has permanent »gmition from any. Council or Board in respect of its courses.. Therefore, the dagrees or the membership
e) granted by: respandent No.4 cannet be treated as ce Pe equivalent to Degree in Engineering." (pare 211} Si. However, the fact re main st hat the eqeivalence to the Certificates awarded by the appellant was granted MEF ARO in cORSY te fon wth AIC E pte te wad ra wt > 13 OA Nas .605 & 717 of 201 3, 64, 65, 66, 118, 122 of BG14, GSW2015, 762, 772, 774, 768, 783, 7 eligible for consideration in accordarice with MHRD office memoranduim/order In course. Though we have laid down that the Certificates issued by the appellant . On successful comipletion of its bi-annual examination ta its Members cannot be considered to be equivalent to a Degree, an exception needs to be made in favour of students enrolled up to 31.05.2013 and benefit in terms of the Notification dated 06.12.2012 and Public Notice as aforesaid oueht to be extended to such candidates, The candidates had opted to enroll themselves so that they could appear at the examinations conducted by the appellant under a regime which was put in place by the Central Government Uself and the course content as well as the curriculum were reviewed by the AICTE.
However, the aforementioned Notification and Public Notice were clear that after 01.06.2013 the concerne orders granting equivalence would cease to have any effect.
52. In the circumstances we do make an exception in faveur of such candidates enralled upte 31.03.2013 and declare that the conclusions dra wn in the present natter will apply after 01.06.2013. The Certificate svarded by the appellant to such candidates enrolled upto 31.05. 2013 shall be considered equivalent to a Degree in Mechanical Engineering for the purpose of. employment in Central Government.
53. In the premises, we do not find any error in the assessment made by the High Court] in paragraphs 203 te 213 of its jadgment, We, therefore, dismiss all the submissions raised by ihe appellant and reject Muscellaneous Application No. 2367 of 2018. No costs. :
54. In the end, we express our sincere gratitude for the assistance rendered by Mr. C.A, Sundaram, learned Amicus Curiae."
Tones ee * ae 4 Sod a Yt 4 ger also Heard in the tjatter in terms
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