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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in Cantonments Act, 1924

(3)The Central Government may, by notification in the Official Gazette, direct that this Act, or any provisions thereof which it may specify, shall come into force on such [date] [1st May, 1924; see Gazette of India, 1924, Pt.I. p.217.] as it may appoint in this behalf.