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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(1)Reservation of vacancies for the candidates belonging to Vacancies the Scheduled castes, Scheduled Tribes, other backward classes and other categories, shall be made according to the law and orders issued from time to time by State Government.