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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(f) in Orissa Pani Panchayat Rules, 2003

(f)bring to notice of Water Resources Department any tampering or changes made in the system, by any Farmers' Organization in contravention of the hydraulic particulars. He shall ensure that action is taken in accordance with the Act.