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[Cites 0, Cited by 0] [Section 526(1)] [Section 526] [Entire Act]

State of Jharkhand - Subsection

Section 526(1)(b) in Jharkhand Municipal Act, 2011

(b)assist the municipality or the Municipal Commissioner or the Executive Officer or any other officer or other employee of the municipality in carrying out any order made by or under this Act.