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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2) in Grama Panchayats Rules, 1968

(2)The Sarpanch or any other member shall be entitled to draw the [* * *] [Omitted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] travelling allowance and daily allowance for any work authorised by the Grama Panchayat.