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State of Odisha - Section

Section 27 in Grama Panchayats Rules, 1968

27. [ Travelling allowance and daily allowance. [Inserted vide Orissa Gazette Extraordinary No. 2278 dated 12.12.2002-SRO No. 981/ 2002.]

(1)There shall be paid from the Grama Fund to the Sarpanch and members of a Panchayat, travelling allowance for any work of the Panchayat outside the Panchayat area in the following manner.
(i)for journey by train and bus, the actual fare paid, and
(ii)Daily allowance at the rate of Rs. 40/- (forty rupees) only per day or any part thereof.]
(2)The Sarpanch or any other member shall be entitled to draw the [* * *] [Omitted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] travelling allowance and daily allowance for any work authorised by the Grama Panchayat.
(3)[ The Sarpanch and the Naib-Sarpanch shall each be paid a sitting fee of Rs. 8/- (Rupees eight) and the ward members of the Grama Panchayat shall each be paid a sitting fee of Rs. 5/- (Rupees five) for every meeting of the Grama Panchayat they attend] [Inserted vide Orissa Gazette Extraordinary No. 839/20.6.1988-SRO No. 39/88/13.6.1988.].