Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984

14. Act not to apply to cultivating tenants in flood affected areas.

- Nothing in this Act shall apply to the cultivating tenants in the flood affected areas specified in the Schedule to this Act.