Bombay High Court
Shree Ganesh Enterprises And Anr vs The City And Industrial Development ... on 9 February, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 15601 OF 2022
M/s. Aditya Enterprise ....PETITIONER
V/S
City Industrial And Development Corporation....RESPONDENT
Of Maharashtra Ltd.
WITH WRIT PETITION NO. 15815 OF 2022 Shree Sadguru Infrabuild And Anr ....PETITIONER V/S The City And Industrial Deveelopment ....RESPONDENT Corporation And Ors WITH WRIT PETITION NO. 15807 OF 2022 Shree Ganesh Enterprises And Anr ....PETITIONER V/S The City And Industrial Development ....RESPONDENT Corporation Of Maha. Limited And Ors WITH WRIT PETITION NO. 396 OF 2023 Mahaavir Superstructures Pvt. Ltd ....PETITIONER V/S The City And Industrial Development ....RESPONDENT Corporation Of Maharashttra Ltd Mr. Aditya Udeshi a/w Mr. Samarth jaidev i/b Mr. Sanjay Page 1/2 ::: Uploaded on - 10/02/2023 ::: Downloaded on - 10/02/2023 20:26:35 ::: Udeshi & Co for Petitioner in WP/15601/2022 & WP/396/2023 Mr. R. D. Soni i/b Ram & Company for Petitoner in WP/15807/2022 & WP/15815/2022 Mr. G. S. Hegde a/w Ms. P. M. Bhansali for Respondent (CIDCO) in all Matter CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 9th February, 2023 P.C. :
At the request of learned counsel for the Petitioner , stand over to 06/03/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 10/02/2023 ::: Downloaded on - 10/02/2023 20:26:35 :::