Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jharkhand - Subsection Section 11(e) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017 (e)The main functions of PTA should be to ensure safe, secure and developmentally appropriate environment for children in the play school.
