Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Assam - Subsection Section 53(6) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (6)Basement and Cellars and all rooms located therein, except storage rooms shall be lighted and ventilation area of not less than 5% of the floor area.
