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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(27) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(27)'The Implementing Authority of the Act' means the State Project Director,Sarva Shiksha Abhiyan, and it includes the Commissioner and Director of School Education, Andhra Pradesh.