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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(4) in Bihar Animal Sciences University Act, 2016

(4)The University shall develop its programme of research and education extension keeping in view the needs of the State and provide the appropriate technical support and advice to the Government departments engaged in the development work in Veterinary Science, Animal Husbandry, Dairy, Fisheries and other allied branches.Chapter - VI Funds and Accounts