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State of Bihar - Section

Section 31 in Bihar Animal Sciences University Act, 2016

31. Co-ordination of teaching, research and education extension, integration of functions , curricula and services.

(1)In consultation with the competent officers of the University, the Vice-Chancellor shall be responsible for taking such steps as may be necessary for the full co-ordination of teaching, research and extension activities of the University.
(2)The Vice-Chancellor shall be responsible, working through the appropriate officers of the University, for seeing that conditions are established whereby there is feasible progress in the development of new information and technology in the natural, physical and social sciences related to Veterinary & Animal Sciences and its transfer to the teaching curricula and other educational programme leading to their understanding and adoption where applicable in practice throughout the State.
(3)The Vice-Chancellor shall be responsible and working through the appropriate officers and staff of the University to see that there is an appropriate inter-relation in the different curricula and courses offered in the different faculties of the University so as to avoid unnecessary duplication of functions between faculties of the University and provide the students with the best course offerings and faculty contacts feasible within the University's resources and talents.
(4)The University shall develop its programme of research and education extension keeping in view the needs of the State and provide the appropriate technical support and advice to the Government departments engaged in the development work in Veterinary Science, Animal Husbandry, Dairy, Fisheries and other allied branches.Chapter - VI Funds and Accounts