Bombay High Court
Tristar Cars Private Limited vs The Joint Commissioner Of Sales Tax And 2 ... on 3 October, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2883 OF 2018
United Projects ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH WRIT PETITION NO. 657 OF 2019 Wilson Enas Berges ....Petitioner V/S The State Of Maharashtra And 6 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 521 OF 2018 In WRIT PETITION 2883 OF 2018 United Projects ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2901 OF 2018 F A Infrastructure Ltd. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Commissioner Of State Tax And Another WITH WRIT PETITION NO. 2979 OF 2018 Page 1/4 ::: Uploaded on - 03/10/2019 ::: Downloaded on - 04/10/2019 03:19:50 ::: Nircon Construction ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2900 OF 2018 F. A. Constructions ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2902 OF 2018 F A Constructions ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Commissioner Of State Tax And Another WITH WRIT PETITION NO. 2927 OF 2018 United Projects, Through Its Partner Nisar ....Petitioner Fatech Mohd. Khatri V/S The State Of Maharashtra Through The ....Respondent Commissioner Of State Tax Maharashtra State And Anr.
WITH WRIT PETITION NO. 1149 OF 2019 Anshul Impex Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 Ors ....Respondent Page 2/4 ::: Uploaded on - 03/10/2019 ::: Downloaded on - 04/10/2019 03:19:50 ::: WITH WRIT PETITION NO. 1151 OF 2019 Soneraj Distributors ....Petitioner V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 1148 OF 2019 Anshul Impex Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1150 OF 2019 Tristar Cars Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 Ors ....Respondent WITH WRIT PETITION NO. 2842 OF 2018 Associated Brothers ....Petitioner V/S The Commissioner Of Sales Tax And 3 Ors ....Respondent WITH WRIT PETITION NO. 1147 OF 2019 Tristar Cars Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 Page 3/4 ::: Uploaded on - 03/10/2019 ::: Downloaded on - 04/10/2019 03:19:50 ::: Ors.
WITH WRIT PETITION NO. 2144 OF 2019 Nam Technologies Pvt.ltd. Formerly Known As ....Petitioner Areva Infosystems Pvt.ltd.
V/S State Of Maharashtra Through Government ....Respondent Pleader (o.s) And Anr.
Mr. Vikram Nankani, Sr. Advocate with Mr. Prithviraj Chaudhary, N. V. Tapare with Sandeep Ghaterao and Mr. Sachin Shintre, for the Petitioner WP/2883/2018, WP/2900/2018,WP/2901/2018, 2902/2018 & 2927/2018 P. D. Purway i/b. V. S. Giranmkar for Petitioner in WP/1147/2019 & 1150/2019 A. A. Kumbhakoni Ld. Advocate General a/w. Vinay Sonpal, Spl Counsel for State in WP/2842/2018 and with Mr. S. B. Lolage, A Panel Counsel, Akshay Shinde B Panel Counsel with Ms. Jyoti Chavan, AGP for the Respondent-State in WP/288/2018, 2979/2018,2902/2018 & 1147/2019 1150/2019 WP/2901/2018 CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 3rd October, 2019 P.C. :
Part heard. Stand over to 10/10/2019 . Ad-interim relief if any, to continue till the next date.
( ASSOCIATE ) ....Respondent Page 4/4 ::: Uploaded on - 03/10/2019 ::: Downloaded on - 04/10/2019 03:19:50 :::