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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2) in Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984

(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for-
(a)the procedure to be followed by the competent authority;
(b)the fees to be paid in respect of applications under this Act.