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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(ii) in Telangana State Electrical Licensing Regulations, 2018

(ii)All low and medium voltage electrical installations without any limitations in the connected load provided the contractor employees a supervisor holding appropriate certificate of competency and permit granted by the Board for direct supervision of the works undertaken by him.