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State of Telangana - Section

Section 36 in Telangana State Electrical Licensing Regulations, 2018

36. Nature of work for Grade 'B' Electrical Contractors.

- Grade 'B' Electrical Contractors shall be eligible to take up the following electrical Installation works namely;
(i)Low and medium voltage electrical installations with a connected load not exceeding.
(a)50HP/37.5KW with wireman permit holders without I.T.I. Qualifications, and
(b)75HP/56KW with Wireman Permit Holder with I.T.I. Qualification.
(ii)All low and medium voltage electrical installations without any limitations in the connected load provided the contractor employees a supervisor holding appropriate certificate of competency and permit granted by the Board for direct supervision of the works undertaken by him.