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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(7) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(7)The term of office of a member of a Standing Committee shall be five years from the date of its constitution and ad hoc Committee shall cease to function as soon as the specific functions, for which the said committee is appointed, are completed.