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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(b) in The M.P. Boiler Attendants' Rules, 1958

(b)has served for not less than three years as an engine fitter where boiler and engines are repaired or made and worked under steam, one year at least of which he should have worked as an assistant fireman; or