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State of Madhya Pradesh - Section

Section 35 in The M.P. Boiler Attendants' Rules, 1958

35. Age and training of second class candidates.

- A candidate for a certificate of competency as Boiler Attendant of the Second Class shall not be less than 20 years of age, and shall not be admitted to the examination unless he proves to the satisfaction of the Board of Examiners that he-
(a)has served for not less than three years in the capacity of a fireman or an assistant fireman on a steam boiler or a combined steam engine and boiler; or
(b)has served for not less than three years as an engine fitter where boiler and engines are repaired or made and worked under steam, one year at least of which he should have worked as an assistant fireman; or
(c)produces from the head of an industrial or technical institution a certificate stating that he has completed a three years course of training, one year of which must have been as an apprentice in a steam power plant of a mill or factory or an engineering workshop for the maintenance of boilers.