Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(1) in The Punjab Motor Transport Workers Rules, 1963 (1)The drivers, conductors and line checking staff employed in an undertaking shall be provided free by the employer with uniform and rain coats as specified in Schedule I.
