Himachal Pradesh High Court
State Of H.P. & Others vs . Murki Lal & Others. on 8 July, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. & others vs. Murki Lal & others.
CMP No. 6370 of 2022 in RFA No. 438 of 2006.
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08.07.2022. Present: Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the non-applicants/appellants.
Mr. Sunil Kumar, Advocate, for applicants/respondents No.1 and 2.
CMP No.6370 of 2022.
As a matter of sheer indulgence and by way of last opportunity, a week's further time is granted to file reply, failing which, the right to file the same will not only be deemed to be closed, but even the erring official/officer(s) shall personally appear before this Court on the next date of hearing.
List on 15.07.2022.
(Tarlok Singh Chauhan) Judge July 08, 2022.
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