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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006

(2)The Regional Committee shall scrutinize every application received by it under these rules and the deficiencies, if any, shall be pointed out to the applicants within ten days from the date of receipt of application and the applicant shall rectify the defects within a period of ten days from the date of receipt of the communication under these rules.