Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Odisha - Subsection Section 37(2) in Orissa Zilla Parishad Election Rules, 1994 (2)[* * *] [Omitted vide S.R.O. No. 871/96 dated 18.11.1996 (O.G.E. No. 1206 dated 18.11.1996).]
