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State of Odisha - Section

Section 37 in Orissa Zilla Parishad Election Rules, 1994

37. Recording of counting.

- [(1) The result of counting of the ballot papers under Sub-rule (1) of Rule 36, shall be recorded in Form No. 11-A] [Substituted vide O.G.E. No. 1265 of 1995.].
(2)[* * *] [Omitted vide S.R.O. No. 871/96 dated 18.11.1996 (O.G.E. No. 1206 dated 18.11.1996).]