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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(14) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(14)[ Where more than one person or more than one establishment is or intended to be in occupation of a door number or sub door number, more than one service connection will be given only if there is a permanent physical/electrical segregation of areas for which different service connections are applied for.] [Substituted by Notification No. TNERC/DC/8-19, dated 01-07-2014.]