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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3) in United Bank of India (Employees') Pension Regulations, 1995

(3)
(a)Additional pension shall be fifty per cent of the average amount of the allowance drawn by an employee during the last ten months of his service;
(b)no dearness relief shall be paid on the amount of additional pension.
Explanation. - For the purpose of this sub-regulation "allowance" means allowance which are admissible to the extent counted for making contributions to the Provident Fund.