Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act] Union of India - Subsection Section 35(3)(a) in United Bank of India (Employees') Pension Regulations, 1995 (a)Additional pension shall be fifty per cent of the average amount of the allowance drawn by an employee during the last ten months of his service;