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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2)(ii) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(ii)Subjects, the period and total marks of the examination for The Competitive Examination to be held to direct recruitment to the posts of Technical Supervisor & equivalent posts :-