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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(4)(xii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(xii)the conditions of residence of students of the University and the levy of fees for residence in hostels; and