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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(iii) in Orissa State Financial Corporation (Staff) Regulations, 1975

(iii)Temporary staff. - Notwithstanding anything contained in these regulations the Managing Director may employ staff in Class B, and on a temporary basis for a period not exceeding 3 months on the pay scale laid down in the Appendix to these regulations.