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Union of India - Section

Section 46 in The Armed Forces Tribunal (Practice) Rules, 2009

46. Maintenance of Stage Register and Posting Register. —

(1)The Judicial Bench of the Registry shall maintain a Stage Register in Register No. VI for each category of applications or appeals from the stage of first posting till disposal.
(2)Posting Register shall be maintained in Register No. VII.
(3)All orders regarding clubbing of cases shall be entered in the order sheets of all the cases required to be clubbed together and posted accordingly.
(4)The Section Officer concerned shall ensure that the aforesaid registers are properly maintained and the directions of the Bench faithfully carried out. __________
(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.