Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(1) in The Armed Forces Tribunal (Practice) Rules, 2009 (1)The Judicial Bench of the Registry shall maintain a Stage Register in Register No. VI for each category of applications or appeals from the stage of first posting till disposal.
