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[Cites 0, Cited by 0] [Section 0(1)] [Section 0] [Entire Act]

State of Bihar - Subsection

Section 0(1)(ii) in Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07

(ii)Not more than one light of 40 watt or 60 watt in rural area and upto 100 watt in urban area will be permitted in each hut/living place and maximum consumption upto 30 units per month.