Section 15 in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962
15. Decision by vote.
(1)All questions which may come before a [Kshettra Panchayat] [Substituted by U.P. Act No. 9 of 1994.] shall be decided by a majority of the vote of the members present and voting and in case of equality of votes, the Pramukh shall have a second or casting vote.(2)When a question is put to vote, the Pramukh shall call for a show of hands and he shall count the hands shown for or against and declare the result.
