Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(2) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962 (2)When a question is put to vote, the Pramukh shall call for a show of hands and he shall count the hands shown for or against and declare the result.
