Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(1) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (1)A member admitted into the scheme shall subscribe to the fund at the rate of Rs. 2 (two) per mensem deducted out of the wages earned by him.
