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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(2)Nothing in this rule shall be construed to limit the rights and obligations of the Central Government carrying out control over operational requirements specifically provided for in the Convention.Chapter - III Requirements for Machinery Spaces of all ShipsPart - A Construction